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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Public Trust Rules, 1962

(2)
(a)The fee for the supply of the certified copies of the document which are open to inspection shall be four annas for every 100 words or fraction thereof.
(b)Stamp paper will be supplied by the applicant.
(c)Ordinarily the copies shall be given within a week.
(d)In urgent cases, the copies may be given within 24 hours on payment of double fees, provided the matter may not be lengthy as to cover more time.