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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(C) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(C)Convenor of ECET(FDH) Admissions (Member Convenor) (D) Secretary, State Board of Technical Education and Training, Andhra Pradesh, Hyderabad.