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State of Uttarakhand - Section

Section 1 in The Uttarakhand Former Chief Minister facility (Residential and Other Facilities) Act, 2019

1. Short Title and Commencement

(1)This Act may be called the Uttarakhand Former Chief Minister Facility atesidendal aiid Other Facilities) Act, 2019.
(2)It shall be deemed to have come into force from 9th November 2000.