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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(1) in The Uttarakhand Former Chief Minister facility (Residential and Other Facilities) Act, 2019

(1)This Act may be called the Uttarakhand Former Chief Minister Facility atesidendal aiid Other Facilities) Act, 2019.