Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(2)(iv) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(iv)be responsible to the Vice-Chancellor for the proper use of buildings assigned to the colleges, schools and research institutions and of the requirements thereof;