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State of Maharashtra - Section

Section 21 in The Maharashtra Animal and Fishery Sciences University Act, 1998

21. Duties of Deans.

(1)The Dean of each Faculty shall be responsible for organization, administration and conducting teaching, research and extension education, lower education administration of farms, research centres, hospitals, diagnostic centres, etc. under his jurisdiction.
(2)The Dean shall-
(i)formulate and present policies to the Academic Council for its consideration;
(ii)make report to the Vice-Chancellor on the work of the different departments of the Faculty;
(iii)supervise the registration and progress of the students in the colleges of the Faculty:
(iv)be responsible to the Vice-Chancellor for the proper use of buildings assigned to the colleges, schools and research institutions and of the requirements thereof;
(v)prepare the budget in consultation with the appropriate officers and staff members in the technical area.
(3)Every Dean shall have such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.