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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3) in M.P. Farmers' Organisation Rules, 1999

(3)Water Flows Register and Records. - Every Farmers' Organisation shall be supplied with water, based on the operational prepared plan. These Hows need to be monitored daily at specified locations as decided by Farmers' Organisation-
(i)A Reservoir Gauge Register in Form-6.
(ii)A Canal Gauge Register in Form-7.