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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(d) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(d)After determination of vacancy required to be filled up through direct recruitment in a particular year the Government shall send requisition to the Commission to furnish the names of suitable persons for appointment to the posts of Assistant Director (Technical).