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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)In respect of third party sale and/or captive use of non firm energy, the banking and drawal shall be on six monthly basis i.e. April to September and October to March.