Section 92(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(2)Period of banking;(a)In respect of third party sale and/or captive use of non firm energy, the banking and drawal shall be on six monthly basis i.e. April to September and October to March.However, during the months of December, January & February utilisation of the banked energy shall not be permitted.(b)For firm energy from biomass power plants banking and drawal be accounted for in the same month.
