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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(1)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)Chairman in Form 26 on the basis of the result sheet compiled in Forms 23 and 24.