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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(ii) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(ii)The boarding and lodging expenses of the awardees and one escort shall be borne by the Department of Disability Affairs, Ministry of Social Justice and Empowerment.