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Union of India - Section
Section 10 in The National Award for the Empowerment of Persons with Disabilities Rules, 2013
10. Presentation of awards.
- (i) The awards will be presented in New Delhi on 3rd of December, every year which has been declared as the "International Day of Disabled Persons".| 1. | Name :(a) In English (in BLOCK Capital letters) | ||
| (b) In Hindi | |||
| 2. | Address:(a) Residential | ||
| (b) Office | |||
| 3. | Telephone numbers:(a) Residential | ||
| (b) Office | |||
| 4. | FAX Number:(a) Residential | ||
| (b) Office | |||
| 5. | E.Mail address, if any | ||
| 6. | Sex | ||
| 7. | Date of Birth/Age | ||
| 8. | Nature/Category of disability | ||
| 9. | Percentage of disability (Certificate of competent authorityto be attached) | ||
| 10. | Qualifications:(a) Academic | ||
| (b) Technical | |||
| Qualification acquired after onset of disability should beclearly indicated. (Certificate and testimonial should beattached) | |||
| 11. | Trainings received, if any; | ||
| (a) Name of the Institution /Organization | |||
| (b) Name of the course | |||
| (c) Duration of the course | |||
| 12. | Details of experience gained informally | ||
| 13. | Whether employee or self-employed | ||
| 14. | If employee: | ||
| (a) Name of the Employer | |||
| (b) Designation or Post held | |||
| (c) Scale of pay and salary drawn | |||
| (d) Nature of work engaged on | |||
| (e) How does his/her productivity compare to that of hisnon-disabled counterparts in percentage of 10% mure or less. | |||
| (f) Relations with fellow-employees | |||
| (g) Independence in work (encircle the grading option) | Very Good | Good | Poor |
| (h) Mobility and self care remarks including a brief lifesketch of about 200 words of the candidate highlighting hisstruggle against the disadvantage created by hisdisability(encircle the grading option) | Very Good | Good | Poor |
| (i) Punctuality and regularity in attendance (encircle thegrading option) | Very Good | Good | Poor |
| (j) Whether any incentive /reward/ certificate given to theemployee by the employer for his work during last three years. Ifyes, details thereof | |||
| (k) General assessment of the employee for last three years(encircle the grading option) | Very Good | Good | Poor |
| 15. | If Self-employed: | ||
| (a) Trade/ profession with which associated | |||
| (b) Monthly Income (Attach copy of last Income Tax Returnfield/income Certificate). | |||
| (c) How far you have upgraded your skill in thattrade/profession with a view to absorb yourself fully as aself-employed entrepreneur? | |||
| (d) Socio-economic problems/ constraints being faced in theexisting trade/ profession to become a sustainable self-employedentrepreneur | |||
| (e) (i) Whether taken loan from any bank/ financialinstitution of State/Central Government (give full details) | |||
| (ii) If yes, indicate the balance amount of loan tobe repaid | |||
| (f) Have you ever been declared to be a defaulter to anynationalised bank/ financial institution/ cooperative bank | |||
| 16. | If any National or State levelAward received during last five years, then please mention:(a) Name of the Award(b) Conferring Agency(c) Year of conferment |