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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(iii) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(iii)daily allowance at the rate of Rs. 42 for the places of halt at Bombay, Pune, Nagpur, Aurangabad and Amaravati and at Rs. 35 at other places, provided that, if the halt is less than 12 hours but more than 6 hours, then D.A. at 50% of the above rate shall be paid and where the halt is less than 6 hours, D.A. at 30% of the above rates shall be paid. The above rates shall be revised as and when revised by Government in respect of First Grade Officers.