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Bombay Presidency - Section

Section 18 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

18.

The examiners, paper-setters, paper-moderators required to perform duties outside the radius of 8 kilometers of their residence shall be paid travelling and daily allowance at the following rates :-
(i)Actual rail fare and reservation charges for to and fro journey when the journey is made by rail. First class rail journey is permissible but if the Examiner travels by a lower class, he shall be allowed the fare of the class actually used. The details of the railway ticket should be mentioned in support of the claim for first class railway fare;
(ii)actual S.T. or Luxury bus fare for inward and outward journey;
(iii)daily allowance at the rate of Rs. 42 for the places of halt at Bombay, Pune, Nagpur, Aurangabad and Amaravati and at Rs. 35 at other places, provided that, if the halt is less than 12 hours but more than 6 hours, then D.A. at 50% of the above rate shall be paid and where the halt is less than 6 hours, D.A. at 30% of the above rates shall be paid. The above rates shall be revised as and when revised by Government in respect of First Grade Officers.