Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in The Gandhi Pathagar Rules, 1994 (2)Endeavour shall be made, inter alia, by the State Culture Department to obtain grants and assistance under other schemes of the Raja Rammohun Roy Library Foundation and other Government and non-Government organisations.
