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State of Odisha - Section

Section 5 in The Gandhi Pathagar Rules, 1994

5. Assistance for development.

(1)The State Culture Department shall include the Gandhi Pathagars of all the Blocks.for provision of books as per the existing Scheme of Book Assistance of the Raja Rammohun Roy Library Foundation, which is operated through the said Department.
(2)Endeavour shall be made, inter alia, by the State Culture Department to obtain grants and assistance under other schemes of the Raja Rammohun Roy Library Foundation and other Government and non-Government organisations.
(3)Endeavour shall also be made to obtain grants and assistance from various sources for operating the sections for the children and the neoliterates.
(4)The Committee shall be competent to receive donations in shape of books, furniture and equipment, etc. from organisations and individuals.
(5)The Member-Convenor shall maintain the records in respect of all grants, assistance and donations from various sources.