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State of Rajasthan - Section

Section 6 in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983

6. Option to elect the Existing pay scales.

(1)The Revised pay scales given in the Schedule-I shall apply to every existing Corporation employee provided that such a Corporation employee may elect to continue to draw pay in the existing pay scale till the date on which he earns his next or any Subsequent increment in the existing pay scale or until he vacates his post or ceases to draw pay in that time scale.
(2)The option shall be exercised in writing so as to reach the Manager (Personnel) within two months of the date of publication of these regulations in the Gazette.
(3)The option once exercised shall be final.