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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Commercial and Residential-Commercial (Mixed Use)
Plot size (sq.m) Maximum FAR Maximum Coverage (%)
Upto 300 200 50
301 to 500 200 45
Above 500 225 40