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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(3) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(3)If the Chairperson or Member at the time of his appointment was in receipt of a pension in respect of any previous service under the Government, his salary as Chairperson or Member, as the case may be, shall be reduced by the amount of that pension.