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State of Odisha - Section

Section 19 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

19. Preparation of Inventory and/or Inspection Report.

- During the checking and verification of the electrical installations in the promises of the consumer, including the supply line and meter, a complete inventory shall be prepared of all connected equipments, apparatus, machineries, forming integral part of the installations in the premises of the consumer or his representative and the consumer or his representative shall be requested to sign the inventory or inspection report, if the consumer or his representative refuses to sign the inventory or the inspection report, an endorsement to that effect shall be made by the Engineer and copy of the said report shall be affixed at his door step. On such affixture, the consumer shall not be entitled to complain against the correctness of the inventory and result of inspection.