Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in M.P. Farmers' Organisation Rules, 1999

(2)Membership Register and Records. - Registers relating to memberships as specified in sub-rules (1), (2) and (3) of Rule 4 of the Farmers' Organisation Constitution Rules, 1999.