(3)Open Access Consumer. - An open access consumer, within the State, will be governed by intra-state ABT only, in respect of electricity supplied to him by the generating station/licensee governed by inter-state/intra-state ABT, intra state ABT will be applicable to the extend of such supply only:Provided, drawal schedule of open access consumer for a working day shall be the normal drawal schedule of a working day and that of a holiday shall be the normal drawal schedule of a holiday. Any deviation of more than 5% will be treated as gaming & may be disallowed by SLDC.
