Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(2) in Shiksha Samman Puraskar Niyam, 2005

2.1State level awards. - Four State level awards have been instituted. Each State level award shall be of Rs. 50,000/- (Rupees fifty thousand only). State level awards shall be the following : -
(A)Dr. Padumlal Punnalal Baxi memorial award
(B)Dr. Gajanan Madhav Muktibodh memorial award
(C)Dr. Mukutdhar Pandey memorial award
(D)Dr. Baldev Prasad Mishra memorial award