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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(4)(c) in The Central Reserve Police Force Rules, 1955

(c)If the Commandant decided to pass over, for officiating promotion, an officer whose name is on the appropriate approved list the prior sanction of the Inspector-General or the Deputy Inspector-General, as the case may be, shall be obtained.