Section 75 in The Central Reserve Police Force Rules, 1955
75. How to be made .-(a) Officiating promotions shall be normally made according to seniority in the approved lists, subject to the general provisions of Sections I and II of this Chapter and the exigencies of the service.
(b)The Commandant shall be competent to sanction officiating promotions in the following cases-(1)The Sub-Inspectors to Subedars (Inspectors) with the approval of the Inspector-General.(2)From Head Constable to Sub-Inspector with the approval of Deputy Inspector-General.(3)From Naik to Head Constable.(4)From Constable and Lance Naik to Naik.(c)If the Commandant decided to pass over, for officiating promotion, an officer whose name is on the appropriate approved list the prior sanction of the Inspector-General or the Deputy Inspector-General, as the case may be, shall be obtained.
