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Union of India - Section

Section 6 in The Art Silk Textiles (Production and Distribution) Control Order, 1962

6. Power to require sale, etc.

(1)The Textile Commissioner may, with a view to secure proper distribution of art silk yarn, issue directions to any manufacturer of or dealer in art silk yarn -
(a)not to sell any art silk yarn in his possession except under and in accordance with a permit issued by him;
(b)to sell any stock of art silk yarn held by such manufacturer or dealer to any person specified by the Textile Commissioner.