Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(b) in The Art Silk Textiles (Production and Distribution) Control Order, 1962 (b)to sell any stock of art silk yarn held by such manufacturer or dealer to any person specified by the Textile Commissioner.