Section 6(1) in The Art Silk Textiles (Production and Distribution) Control Order, 1962
(1)The Textile Commissioner may, with a view to secure proper distribution of art silk yarn, issue directions to any manufacturer of or dealer in art silk yarn -(a)not to sell any art silk yarn in his possession except under and in accordance with a permit issued by him;(b)to sell any stock of art silk yarn held by such manufacturer or dealer to any person specified by the Textile Commissioner.
