Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(2) in Bihar Inland Vessels Rules, 2013

(2)A vessel restricted in her ability to maneuver shall exhibit;
(a)three all- round lights in a vertical line, the highest and lowest of these shall be red and the middle light shall be white.
(b)Three shapes in a vertical line, the highest and lowest shapes SI be balls and the middle one a diamond.
(c)when making way through the water, mast head lights, side lights and stern light in addition to the lights prescribed in (a)
(d)when at anchor, in addition to the lights and shapes prescribed in (a) and (b) above, lights and shapes prescribed in rule 82 for anchored vessels shall also be exhibited.