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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(2)(d) in Bihar Inland Vessels Rules, 2013

(d)when at anchor, in addition to the lights and shapes prescribed in (a) and (b) above, lights and shapes prescribed in rule 82 for anchored vessels shall also be exhibited.