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State of Bihar - Section

Section 85 in Bihar Inland Vessels Rules, 2013

85. Lights to be exhibited by vessels not under command or restricted in their ability to maneuver.

(1)A vessel not under command shall exhibit:-
(a)two all-round red lights in a vertical where they can best be seen by night.
(b)two balls or similar shapes in a vertical line by day.
(c)When making way through the water; side lights and a stem light addition to the lights prescribed in (a).
(2)A vessel restricted in her ability to maneuver shall exhibit;
(a)three all- round lights in a vertical line, the highest and lowest of these shall be red and the middle light shall be white.
(b)Three shapes in a vertical line, the highest and lowest shapes SI be balls and the middle one a diamond.
(c)when making way through the water, mast head lights, side lights and stern light in addition to the lights prescribed in (a)
(d)when at anchor, in addition to the lights and shapes prescribed in (a) and (b) above, lights and shapes prescribed in rule 82 for anchored vessels shall also be exhibited.