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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Gujarat - Subsection

Section 5A(1)(i) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(i)the Bachelor of Technology (Information and Communication) in the Dhirubhai Ambani Institute of Information and Communication Technology established under the Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003 (Guj 6 of 2003), and