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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4)(b) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(b)to make necessary arrangements for assessment and re-evaluation of answer books in such manner as may be specified by the President;