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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(4)The Controller of Examination shall have the following powers and functions, namely: -
(a)to make suitable arrangements with respect to the examination centers, the setting and printing of question papers and the supply of question papers to such centres;
(b)to make necessary arrangements for assessment and re-evaluation of answer books in such manner as may be specified by the President;
(c)to take necessary steps for engaging agencies including data processing agency for conducting examination, and record works;
(d)to assist the President in the declaration of examination results and publication thereof after approval of the President;
(e)to countersign and verify the examiner's bills, centre's expenses at the examination centers and all other bills related with the examination work under his control; and
(f)to perform such other functions as may be required by the Examination Board, the Registrar and the President.
Chapter-IV Teacher and Other Employees of the University