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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(5)The examination shall consist of only a written paper of 3 hours duration carrying 100 marks in each of the following 6 subjects or group of subjects.