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State of Rajasthan - Section

Section 3 in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

3. Examination.

- The examination shall be conducted by the Board every year in the last week of November, if a person or persons eligible to appear or reappear thereat is or are available.
(2)Any Homoeopath whose name has been entered in the list prepared and kept under section 62 and who has completed regular practice of the Homoeopathic System of medicine for a period of not less than 10 years on the date of the submission of his application for admission to the examination shall be eligible to appear at the examination.
(3)A certificate from any magistrate of the 1st class in the following form shall be sufficient proof of completion of a minimum period of 10 years of regular practice in the Homoeopathic system of medicine."CertificateThis is to certify that Shri/Shrimati/Kumari ................... son/daughter/wife of....................address..................has, as on .......................completed a period of not less than ten years of regular practice in the Homoeopathic system of medicine. He/She has been in the regular practice of the Homoeopathic system of medicine from ............. to .................Place ............Date..............Signature ...............Full Name ...............Designation .............Full Address ..........."
(4)Every enlisted Homoeopath desirous of appearing or re-appearing at and eligible for being admitted to the examination shall submit an application therefor, on such form as may be prescribed by the Board, alongwith an examination fee of Rs. 75/- which shall not be refundable under any circumstances whatsoever, to the Registrar upto the 7th day of the month of September of the year of the examination. Forms of application for the examination shall be supplied by the Registrar on payment of Rs. 2/- per form.
(5)The examination shall consist of only a written paper of 3 hours duration carrying 100 marks in each of the following 6 subjects or group of subjects.
(1)Paper I-Elementary Anatomy and Physiology.
(2)Paper II-Homoeopathic Materia Medica including Homoeopathic Pharmacy.
(3)Paper III-Organon and Principles and philosophy of Homoeopathy.
(4)Paper IV-Practice of Medicine and repertory.
(5)Paper V-Hygiene, Public Health and Medical jurisprudence.
(6)Paper VI-Midwifery, Gynaecology and Surgery.
(6)The scope of each subject included in each of the papers forming part of the examination shall be as detailed in Appendix I.
(7)Qualifying marks shall be 45% in each written paper. In order to be declared successful in the examination, a candidate must secure at least qualifying marks in each written paper separately. If a successful candidate obtained 75%, or more of the marks in one or more written papers in his first attempt, he shall be declared to have qualified with distinction in that subject or subjects.
(8)If at an examination a candidate obtains qualifying marks only in one paper he shall have to re-appear in all the papers including the paper in which he has qualified:Provided that this rule shall not apply to candidates re-appearing only in one paper.
(9)If at an examination , a candidate qualifies only in two or more than two papers and also obtains at least 25% marks in the remaining papers he shall be permitted to re-appear at subsequent examinations only in that or those papers in which he has failed to qualify. In case a candidate obtains qualifying marks in that or those subjects at one or more subsequent examinations, he shall be deemed to have qualified in the examination.
(10)No candidate shall be allowed to appear at the examination for more than 4 times.