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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1)(d) in Himalayiya University Act, 2019

(d)Five persons nominated by the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, Fatehpur Tanda, Jeevanwala, Dehradun;