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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1) in Himalayiya University Act, 2019

(1)The Board of Governors shall consist of;
(a)The Chancellor - Chairman;
(b)The Vice Chancellor – Member-Secretary;
(c)Principal Secretary/Secretary to the State Government in the Higher Education Department;
(d)Five persons nominated by the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, Fatehpur Tanda, Jeevanwala, Dehradun;
(e)One officer amongst from the officers nominated in the institutes such as Central University, Indian Institute of Technology/Indian Institute of Management/Indian Institute of Science/Institute of National Ayurveda nominated by the Chancellor;
(f)Three academicians nominated by the Visitor;
(g)Three members of industrial sector nominated by the Visitor.