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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5)(iii) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(iii)passed qualifying examination from a Navodaya Vidyalay located outside Gujarat State and