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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(b)Five seats (One in each Medical Colleges of Rajasthan) are reserved for the bona fide repatriates from Burma, Srilanka, Uganda, Zairea and Vietnam, who migrated to India during the last five years. Students born in India of repatriate parents would not be eligible.