Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 2 in Rules of Admission to Medical Colleges in Rajasthan, 1986

2. Reservations

(a)Fifteen seats (3 seats in each of the Medical Colleges of Rajasthan) are reserved for students from abroad/other States nominated by Government of India.
(b)Five seats (One in each Medical Colleges of Rajasthan) are reserved for the bona fide repatriates from Burma, Srilanka, Uganda, Zairea and Vietnam, who migrated to India during the last five years. Students born in India of repatriate parents would not be eligible.
(c)8% seats are reserved for natural born candidates (Not adopted) belonging to Scheduled Caste as notified in the Presidential Order for the State of Rajasthan and who fulfills conditions as laid down in rule 3.