Bombay High Court
Priyanka Chandrakant Sankhe And Ors vs Vasai Virar City Municipal Corporation ... on 18 August, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4079 OF 2021
Bhakti Deepak Chaudhary And Ors ....PETITIONER
V/S
Vasai Virar Municipal Corporation And Anr ....RESPONDENT
WITH WRIT PETITION NO. 9670 OF 2022 Sarala Jagannath Hinwar And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4085 OF 2021 Atif Husain Faukat And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4090 OF 2021 Priyanka Chandrakant Sankhe And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 9669 OF 2022 Page 1/4 ::: Uploaded on - 18/08/2022 ::: Downloaded on - 19/08/2022 12:36:24 ::: Vaibhav Anil Sawant And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4088 OF 2021 Dinesh Tukaram Bhoir And Ors ....PETITIONER V/S Vasai Virar Municipal Corporation ....RESPONDENT WITH WRIT PETITION NO. 4091 OF 2021 Ramesh Chhabinath Prajapti And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4092 OF 2021 Jitendra Bharatsing Patil And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4094 OF 2021 Mojes Ashok Kale And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr.
Page 2/4 ::: Uploaded on - 18/08/2022 ::: Downloaded on - 19/08/2022 12:36:24 :::WITH WRIT PETITION NO. 6032 OF 2021 Dr. Sachin Dadasaheb Mane And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation And Anr ....RESPONDENT WITH WRIT PETITION NO. 4087 OF 2021 Kavita Anant Naidu And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4080 OF 2021 Anupama Ganesh Rane And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Through ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 4083 OF 2021 Anita Nilesh Shedge And Ors ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr ....RESPONDENT Municipal Commissioner And Anr CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & Page 3/4 ::: Uploaded on - 18/08/2022 ::: Downloaded on - 19/08/2022 12:36:24 ::: HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 18th August, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/09/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 18/08/2022 ::: Downloaded on - 19/08/2022 12:36:24 :::