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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

(1)The Board, on receiving the requisition from the concerned appointing authority, shall hold examination for selection of candidates for recruitment to the post of Armourer, class III, in the Home Guards Organisation of the Gujarat State.