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State of Gujarat - Section

Section 3 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

3. Holding of Examinations.

(1)The Board, on receiving the requisition from the concerned appointing authority, shall hold examination for selection of candidates for recruitment to the post of Armourer, class III, in the Home Guards Organisation of the Gujarat State.
(2)The dates, time and the places at which the examination may be held shall be fixed by the Board.