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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(a) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(a)particulars of the scheme which the Board proposes to execute whether in part or whole during the next year;