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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in The Maharaja Sayajirao University of Baroda Act, 1949

(3)Each Faculty shall consist of:-
(i)such Fellows as are assigned to each Faculty by the Senate; and
(ii)such members of the Boards of Studies for the subjects comprised in the Faculty, as may be elected to it under the Statutes to be made by the Senate.