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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

(ii)such members of the Boards of Studies for the subjects comprised in the Faculty, as may be elected to it under the Statutes to be made by the Senate.