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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(2)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)For firm energy from biomass power plants banking and drawal be accounted for in the same month.