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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(c) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(c)Requisition for blank award-sheets and forms etc. needed in connection with the examination, shall be addressed to the Registrar by name sufficiently in advance, so that submission of awards is not delayed for want of blank award-sheets. In case the printed forms are not available, the awards may be sent on blank papers, indicating examination, subject, paper, maximum marks allotted and the minimum pass marks duly signed by the persons concerned.